C/M Janta Gramin Sewa Sansthan vs State Of U.P. And Others
2011 Latest Caselaw 6623 ALL

Citation : 2011 Latest Caselaw 6623 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

C/M Janta Gramin Sewa Sansthan vs State Of U.P. And Others on 21 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 71312 of 2011
 

 
Petitioner :- C/M Janta Gramin Sewa Sansthan
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- L.C. Srivastava,Neeraj Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel may file counter affidavit within two weeks.

List in third week of January, 2012.

Order Date :- 21.12.2011

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