J.K. Cottan Mills vs State Of U.P. & Ors.
2011 Latest Caselaw 6560 ALL

Citation : 2011 Latest Caselaw 6560 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

J.K. Cottan Mills vs State Of U.P. & Ors. on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - C No. - 40470 of 2010
 

 
Petitioner :- J.K. Cottan Mills
 
Respondent :- State Of U.P. & Ors.
 
Petitioner Counsel :- Miss Bushra Maryam
 
Respondent Counsel :- C.S.C.,A.S.G.I 2010/1359,Archana Mishra,Ritik Upadhyay
 

 
Hon'ble V.K. Shukla,J.

Today on the matter being taken up, supplementary affidavits have been filed in writ petition No.40470 of 2010 as well as in writ petition No.19976 of 2010. These supplementary affidavits are accepted and taken on record. Parties are free to file rebuttal to the averments mentioned therein.

List this writ petition along with writ petition No.19976 of 2010 on 20th January, 2012.

Order Date :- 16.12.2011

SRY

Download the LatestLaws.com Mobile App