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C/M Sri Babu Singh Shankaranand ... vs State Of U.P. And Others
2011 Latest Caselaw 6508 ALL

Citation : 2011 Latest Caselaw 6508 ALL
Judgement Date : 15 December, 2011

Allahabad High Court
C/M Sri Babu Singh Shankaranand ... vs State Of U.P. And Others on 15 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 29288 of 2011
 

 
Petitioner :- C/M Sri Babu Singh Shankaranand Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.C. Sharma,Himanshu Upadhyay
 
Respondent Counsel :- C.S.C.,R.P.Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the petitioners states that rejoinder affidavit is ready but the same could not be served.

List in the next cause list. Meanwhile, the petitioners may serve the rejoinder affidavit. Till then, interim order shall continue.

Order Date :- 15.12.2011

OP

 

 

 
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