C/M Janta Mahavidyalaya And ... vs State Of U.P. Thru Its Secy. And ...
2011 Latest Caselaw 6453 ALL

Citation : 2011 Latest Caselaw 6453 ALL
Judgement Date : 12 December, 2011

Allahabad High Court

C/M Janta Mahavidyalaya And ... vs State Of U.P. Thru Its Secy. And ... on 12 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60571 of 2011
 

 
Petitioner :- C/M Janta Mahavidyalaya And Another
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- S.B. Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Rajes Kumar,J.

To provide last opportunity to Sri Anil Tiwari, Advocate, put up/list on Monday (19.12.2011).

Order Date :- 12.12.2011

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