Sudama Singh vs State Of U.P. And Others
2011 Latest Caselaw 6394 ALL

Citation : 2011 Latest Caselaw 6394 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Sudama Singh vs State Of U.P. And Others on 8 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 49437 of 2010
 

 
Petitioner :- Sudama Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ratnesh Kumar Pandey
 
Respondent Counsel :- C. S. C.,N. Mishra
 

 
Hon'ble V.K. Shukla,J.

MODIFICATION APPLICATION

The order passed on earlier occasion is self contained order and requires no modification. The application is accordingly, rejected.

Order Date :- 8.12.2011

SRY

Download the LatestLaws.com Mobile App