Lalji Prasad vs State Of U.P. And Others
2011 Latest Caselaw 6392 ALL

Citation : 2011 Latest Caselaw 6392 ALL
Judgement Date : 8 December, 2011

Allahabad High Court

Lalji Prasad vs State Of U.P. And Others on 8 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 32415 of 2010
 

 
Petitioner :- Lalji Prasad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Arvind Srivastava,Mohd. Naushad Siddiqui
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Supplementary affidavit filed n 14.11.2011 is on record. Learned standing counsel is accorded two weeks' time to file supplementary counter affidavit, if he so desires.

List on 23.122.2011.

Order Date :- 8.12.2011

SRY

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