Pankaj Kumar Yadav vs State Of U.P. & Others
2011 Latest Caselaw 6346 ALL

Citation : 2011 Latest Caselaw 6346 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Pankaj Kumar Yadav vs State Of U.P. & Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 70017 of 2011
 

 
Petitioner :- Pankaj Kumar Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Bhushan
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Connect with Writ Petition No. 4094 of 2011 and put up on 13.12.2011 in the additional cause list.

The petitioner will serve respondent nos. 4 and 5 personally. Let dasti summons be issued.

Shri Neeraj Tiwari, appearing for respondent no. 6, will also find out as to why the same posts, which were advertised to be filled up on contract basis for two years on 26.8.2010, have been re-advertised.

Order Date :- 5.12.2011

RKP

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