Hemant Tewari & 4 Others vs Vi Additional District & Sessions ...
2011 Latest Caselaw 6336 ALL

Citation : 2011 Latest Caselaw 6336 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Hemant Tewari & 4 Others vs Vi Additional District & Sessions ... on 5 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- RENT CONTROL No. - 183 of 2002
 

 
Petitioner :- Hemant Tewari & 4 Others
 
Respondent :- Vi Additional District & Sessions Judge, Lucknow & 6 Others
 
Petitioner Counsel :- T.N. Gupta
 
Respondent Counsel :- C.S.C.
 
Hon'ble Sudhir Agarwal,J.

The case is called in revised. None appeared on behalf of the petitioners.

List in the next cause list.

Order Date :- 5.12.2011

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