State Of U.P.Through Prin. Secy. ... vs V.K. Yaduvanshi ( Vinod Kumar ...
2011 Latest Caselaw 6335 ALL

Citation : 2011 Latest Caselaw 6335 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

State Of U.P.Through Prin. Secy. ... vs V.K. Yaduvanshi ( Vinod Kumar ... on 5 December, 2011

Bench: Uma Nath Singh, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SERVICE BENCH No. - 335 of 2010
 

 
Petitioner :- State Of U.P.Through Prin. Secy. Appointment Civil Sectt.
 
Respondent :- V.K. Yaduvanshi ( Vinod Kumar Yaduvanshi ) And Ors.
 
Petitioner Counsel :- C.S.C.
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora,J.

Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.

Order Date :- 5.12.2011

ashok

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