Dinkar Prakash Dubey vs State Of U.P. & Another
2011 Latest Caselaw 6332 ALL

Citation : 2011 Latest Caselaw 6332 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Dinkar Prakash Dubey vs State Of U.P. & Another on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 70013 of 2011
 

 
Petitioner :- Dinkar Prakash Dubey
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Put up day after tomorrow in the additional cause list to enable Shri Ramesh Upadhyahy to find out whether the petitioner's services are governed by the Rules relating to Indian Administrative Services Officers to approach the Central Administrative Tribunal.

Order Date :- 5.12.2011

RKP

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