Umesh Chandra Srivastava vs State Of U.P. & Others
2011 Latest Caselaw 6328 ALL

Citation : 2011 Latest Caselaw 6328 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Umesh Chandra Srivastava vs State Of U.P. & Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 10705 of 2010
 

 
Petitioner :- Umesh Chandra Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- H.N. Singh,B. Narayan Singh,R.N. Singh
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,C.M.Rai,Pradeep Kumar,Udayan Nandan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned counsel for the petitioner points out that the matter was released on 17.3.2010 by the bench of which one of us (Hon. Sunil Ambwani, J.) was a member. After the rotation of the benches the matter has again been listed before the bench of which one of us (Hon. Sunil Ambwani, J.) is a member.

Let the matter be placed before Hon'ble the Chief Justice to nominate another bench.

Order Date :- 5.12.2011

RKP

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