Head Constable 1-A.P. Som Prakash ... vs State Of U.P. And Others
2011 Latest Caselaw 6326 ALL

Citation : 2011 Latest Caselaw 6326 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Head Constable 1-A.P. Som Prakash ... vs State Of U.P. And Others on 5 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 55792 of 2011
 

 
Petitioner :- Head Constable 1-A.P. Som Prakash Pachauri And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dilip Kumar Goswami,Jaswant Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List Writ petition No.55792 of 2011 along with the record of writ petition No.35915 of 2011 on the date fixed in the said writ petition.

Order Date :- 5.12.2011

SRY

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