Citation : 2011 Latest Caselaw 6325 ALL
Judgement Date : 5 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 69776 of 2011 Petitioner :- Ramashanker Prasad Respondent :- Uttar Pradesh Public Service Commission Petitioner Counsel :- Ajay Kr. Singh,Suneel Rai Respondent Counsel :- Pushpendra Singh Hon'ble Sunil Ambwani,J.
Hon'ble Manoj Misra,J.
Put up day after tomorrow in the additional cause list to enable Shri Gautam Baghel to seek instructions from the UP Public Service Commission.
Order Date :- 5.12.2011
RKP
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