Km. Indira Rani vs State Of U.P. & Others
2011 Latest Caselaw 6323 ALL

Citation : 2011 Latest Caselaw 6323 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Km. Indira Rani vs State Of U.P. & Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 66244 of 2011
 

 
Petitioner :- Km. Indira Rani
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.P. Singh Kashyap
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned Standing Counsel prays for and is allowed two weeks' further time to seek instructions or to file counter affidavit. In the counter affidavit the State will specifically state whether the petitioner as sister of Dr. Satish Chandra, who died issue less was nominated to receive the retiral benefits and further the amount to which she may be entitled.

List on 21.12.2011.

Order Date :- 5.12.2011

RKP

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