Prof. Abhay Kumar Jain vs State Of U.P. And Others
2011 Latest Caselaw 6318 ALL

Citation : 2011 Latest Caselaw 6318 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Prof. Abhay Kumar Jain vs State Of U.P. And Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 58507 of 2011
 

 
Petitioner :- Prof. Abhay Kumar Jain
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shailendra
 
Respondent Counsel :- C.S.C.,B.D.Pandey,C.B.Gupta,Kamal Kishore Mishra,P.K.Rao
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

As prayed by counsel for the petitioner, put up on 12.12.2011 in the additional cause list.

Order Date :- 5.12.2011

RKP

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