Citation : 2011 Latest Caselaw 6313 ALL
Judgement Date : 5 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 2 Case :- SERVICE BENCH No. - 176 of 2010 Petitioner :- State Of U.P. Thru Principal Secretary Kar Evam Nibandhan Respondent :- Arun Kumar Malik S/O Late S.S. Malik & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C. Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora,J.
Writ Petition allowed vide our order of date, passed on separate sheets, placed in Writ Petition No. 479 (SB) of 2010.
Order Date :- 5.12.2011
ashok
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!