Jitendra Singh And Another vs Girish Chandra Kushwaha And ...
2011 Latest Caselaw 4245 ALL

Citation : 2011 Latest Caselaw 4245 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

Jitendra Singh And Another vs Girish Chandra Kushwaha And ... on 30 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1378 of 2011
 

 
Petitioner :- Jitendra Singh And Another
 
Respondent :- Girish Chandra Kushwaha And Others
 
Petitioner Counsel :- Rajeev Kumar Upadhayaya
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No. 253297 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 23.12.2011 .

Requisite steps will be taken within three weeks.

List this case on 23.12.2011for consideration of the aforementioned Delay Condonation Application.

Order Date :- 30.8.2011

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