Khadim vs State Of U.P.
2011 Latest Caselaw 4236 ALL

Citation : 2011 Latest Caselaw 4236 ALL
Judgement Date : 30 August, 2011

Allahabad High Court

Khadim vs State Of U.P. on 30 August, 2011

Bench: Amar Saran, Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4289 of 2005
 

 
Petitioner :- Khadim
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.R. Dwivedi
 
Respondent Counsel :- Govt. Advcate,Prem Chandra
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Earlier the bail was rejected for non prosecution by a bench of Hon'ble Imtiyaz Murtaza, J. and Hon'ble K.N.Ojha, J. on 30.8.2007.

Put up this case before Hon'ble the Chief Justice for nominaiton of an appropriate bench.

List thereafter at an early date.

Order Date :- 30.8.2011

Gss

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