Hira Lal vs State Of U.P. And Others
2011 Latest Caselaw 4202 ALL

Citation : 2011 Latest Caselaw 4202 ALL
Judgement Date : 29 August, 2011

Allahabad High Court

Hira Lal vs State Of U.P. And Others on 29 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 48665 of 2011
 

 
Petitioner :- Hira Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- J.H.Khan,Gulrez Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard Sri Gulrez Khan, learned counsel for the petitioner and Ms. Suman Sirohi, learned Standing Counsel for the respondents.

Judgment is reserved.

Order Date :- 29.8.2011

Download the LatestLaws.com Mobile App