Moradabad Development ... vs Sant Lal
2011 Latest Caselaw 4191 ALL

Citation : 2011 Latest Caselaw 4191 ALL
Judgement Date : 29 August, 2011

Allahabad High Court

Moradabad Development ... vs Sant Lal on 29 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 1059 of 1995
 

 
Petitioner :- Moradabad Development Authority, Moradabad
 
Respondent :- Sant Lal
 
Petitioner Counsel :- P.K. Singh,A.N. Shukla
 
Respondent Counsel :- A.C. Tripathi,P.N. Roy
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made on behalf of Sri P.K. Singh, learned counsel for the appellant, the case along with connected matters is directed to be listed after six weeks so as to enable him to do the needful as mentioned in the order dated 19.7.2011.

Order Date :- 29.8.2011

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