U.P. Jal Nigam Thourgh Chairman & ... vs M/S Shankar Construction Co. & ...
2011 Latest Caselaw 4186 ALL

Citation : 2011 Latest Caselaw 4186 ALL
Judgement Date : 29 August, 2011

Allahabad High Court

U.P. Jal Nigam Thourgh Chairman & ... vs M/S Shankar Construction Co. & ... on 29 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 604 of 1993
 

 
Petitioner :- U.P. Jal Nigam Thourgh Chairman & Others
 
Respondent :- M/S Shankar Construction Co. & Others
 
Petitioner Counsel :- R.C. Gupta
 
Respondent Counsel :- Viresh Misra,Pramod Jain,S.P.Giri
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On joint prayer made by the learned counsel for the parties, the case is directed tio be listed in the next cause list.

Order Date :- 29.8.2011

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