Naresh @ Narendra vs State Of U.P.
2011 Latest Caselaw 4167 ALL

Citation : 2011 Latest Caselaw 4167 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Naresh @ Narendra vs State Of U.P. on 26 August, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL REVISION No. - 267 of 2002
 

 
Petitioner :- Naresh @ Narendra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.B.L. Gour
 
Respondent Counsel :- Govt. Advocate,Ravesh Kumar Singh,Shiv Nath Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

Lisr is revised. None is present for the revisionist. Learned counsel for the opp. party is present.

List in the next cause list peremptorily.

Order Date :- 26.8.2011

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