Ram Saran vs State Of U.P. & Others
2011 Latest Caselaw 4158 ALL

Citation : 2011 Latest Caselaw 4158 ALL
Judgement Date : 26 August, 2011

Allahabad High Court

Ram Saran vs State Of U.P. & Others on 26 August, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL REVISION No. - 1657 of 2002
 

 
Petitioner :- Ram Saran
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anurag Pathak,S.D. Pandey
 
Respondent Counsel :- Govt. Advocate,R S Shukla
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. None is present for the revisionist.

On earlier dates fixed in the matter, none was present for the revisionist. The matter is quite old, therefore, it appears that the revisionist has lost its interest in pursuing the case. In view of this, the revision is dismissed for non-prosecution.

Order Date :- 26.8.2011

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