Sudhir Singh vs State Of U.P. And Others
2011 Latest Caselaw 4144 ALL

Citation : 2011 Latest Caselaw 4144 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Sudhir Singh vs State Of U.P. And Others on 25 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 39370 of 2011
 

 
Petitioner :- Sudhir Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajan Tripathi,Vivek Varma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

As requested by learned standing counsel, list this case on 23.09.2011 in order to comply with the order dated 19.07.2011.

Order Date :- 25.8.2011

SRY

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