Dinkar Saxena vs U.P.S.R.T.C.
2011 Latest Caselaw 4105 ALL

Citation : 2011 Latest Caselaw 4105 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Dinkar Saxena vs U.P.S.R.T.C. on 25 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2881 of 2011
 

 
Petitioner :- Dinkar Saxena
 
Respondent :- U.P.S.R.T.C.
 
Petitioner Counsel :- Ratnakar Chaudhary,Pranat Chaudhari
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 29.8.2011.

Order Date :- 25.8.2011

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