Ram Prasad vs State Of U.P. And Another
2011 Latest Caselaw 4095 ALL

Citation : 2011 Latest Caselaw 4095 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Ram Prasad vs State Of U.P. And Another on 24 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 26056 of 2011
 

 
Petitioner :- Ram Prasad
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Rinki Gupta
 
Respondent Counsel :- Govt.Advocate
 

 
Criminal Misc. Correction Application No. 245764 Of 2011.
 
Hon'ble Bala Krishna Narayana,J.

This is an application for correction of the order dated 11.8.2011.

The application is allowed.

Corrections have been made in the original order.

Office is directed to correct certified copy, if already issued.

Considering the fact that the order dated 11.8.2011 has been corrected today, applicants are granted two weeks' further time and no more to comply with the order dated 11.8.2011.

Order Date :- 24.8.2011

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