Citation : 2011 Latest Caselaw 4035 ALL
Judgement Date : 23 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21778 of 2011 Petitioner :- Mansad Quraishi And Another Respondent :- State Of U.P. Petitioner Counsel :- Niraj Tripathi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Put up as fresh on 25.8.2011.
Order Date :- 23.8.2011
Gss
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