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U.P. State Textiles Corp. Ltd. vs Presiding Officer And Others
2011 Latest Caselaw 4027 ALL

Citation : 2011 Latest Caselaw 4027 ALL
Judgement Date : 23 August, 2011

Allahabad High Court
U.P. State Textiles Corp. Ltd. vs Presiding Officer And Others on 23 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 46711 of 2011
 

 
Petitioner :- U.P. State Textiles Corp. Ltd.
 
Respondent :- Presiding Officer And Others
 
Petitioner Counsel :- Kartikeya Saran
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Put up on Friday.

Order Date :- 23.8.2011

SRY

 

 

 
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