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Smt. Chaturbhuji vs State Of U.P. & Another
2011 Latest Caselaw 3999 ALL

Citation : 2011 Latest Caselaw 3999 ALL
Judgement Date : 20 August, 2011

Allahabad High Court
Smt. Chaturbhuji vs State Of U.P. & Another on 20 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 173 of 1999
 

 
Petitioner :- Smt. Chaturbhuji
 
Respondent :- State Of U.P. & Another

Petitioner Counsel :- Mangala Prasad Rai

Respondent Counsel :- Govt. Advocate,C.K. Rai

Hon'ble Arvind Kumar Tripathi,J. 

The present application u/s 482 Cr.P.C. has been filed with prayer  to quash the proceedings of case no. 774 of 1997, Ram Narain Rai Vs. Jai Narain Rai, under section 392 and 506 IPC, pending in the court of Judicial Magistrate, II, Ballia.

List revised.

None is present to press this application.

Learned  AGA is present.

The application is rejected for want for want of prosecution.  The interim order dated 5.2.1999 is  hereby discharged.

Office is directed to communicate this order to the court concerned.

Order Date :- 20.8.2011

Gss

 

 

 
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