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Irfan vs State Of U.P. & Another
2011 Latest Caselaw 3964 ALL

Citation : 2011 Latest Caselaw 3964 ALL
Judgement Date : 19 August, 2011

Allahabad High Court
Irfan vs State Of U.P. & Another on 19 August, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- APPLICATION U/S 482 No. - 6466 of 2003
 

 
Petitioner :- Irfan
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Taha Bin Islam
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

As per officer report dated 18.8.2011,  notice was sent to the opp. party no. 2, but the same has not  yet been received  after service.

List after two weeks again with fresh office report regarding the service of notice upon respondent no.2. 

Order Date :- 19.8.2011

Gss

 

 

 
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