Mohd. Istiyak vs State Of U.P. And Others
2011 Latest Caselaw 3959 ALL

Citation : 2011 Latest Caselaw 3959 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Mohd. Istiyak vs State Of U.P. And Others on 19 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Case :- WRIT - C No. - 42774 of 2011
 
Petitioner :- Mohd. Istiyak
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Nisar Uddin,Moeez Uddin
 
Respondent Counsel :- C.S.C.
 
Correction application
 
Hon'ble V.K. Shukla,J.

There is no need for correction in the order in question as the order which has been dictated by this Court has been scribed.

Consequently, application for correction is rejected.

Order Date :- 19.8.2011

Dhruv

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