Himanshu Yadav And Another vs Union Of India And Others
2011 Latest Caselaw 3955 ALL

Citation : 2011 Latest Caselaw 3955 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

Himanshu Yadav And Another vs Union Of India And Others on 19 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47317 of 2011
 

 
Petitioner :- Himanshu Yadav And Another
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Yogesh Chandra Yadav
 
Respondent Counsel :- A.S.G.I.,C.S.C.(2011/42101),Pushpendra Singh
 

 
Hon'ble Rajes Kumar,J.

Sri ArvindSrivastava, Advocate, appears on behalf of respondent no. 1.

Connect it with Writ Petition No. 41074 of 2011.

Order Date :- 19.8.2011

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