National Insurance Company Ltd. ... vs Sangita Devi And Others
2011 Latest Caselaw 3937 ALL

Citation : 2011 Latest Caselaw 3937 ALL
Judgement Date : 19 August, 2011

Allahabad High Court

National Insurance Company Ltd. ... vs Sangita Devi And Others on 19 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1047 of 2011
 

 
Petitioner :- National Insurance Company Ltd. Thru' Its Branch Manager
 
Respondent :- Sangita Devi And Others
 
Petitioner Counsel :- Vivek Kumar Birla
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri V.K. Birla, learned counsel for the appellant, states that on 29th July, 2011, an application was filed on behalf of the appellant annexing thereto, copy of the application filed on behalf of the appellant before the Tribunal under Section 170 of the Motor Vehicles Act, 1988 with the order passed thereon. The said application is not on record.

Office is directed to trace out the same and place it on record.

Put up as fresh on 25th August, 2011.

Order Date :- 19.8.2011

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