Citation : 2011 Latest Caselaw 3905 ALL
Judgement Date : 18 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4841 of 2011 Petitioner :- Anil Respondent :- State Of U.P. Petitioner Counsel :- N.K. Misrha Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Put up on 20.08.2011 as fresh.
Order Date :- 18.8.2011
shailesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!