Citation : 2011 Latest Caselaw 3888 ALL
Judgement Date : 18 August, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4823 of 2011 Petitioner :- Sattey Alias Neeraj Dubey And Anr. Respondent :- State Of U.P. Petitioner Counsel :- Rajiv Lochan Shukla Respondent Counsel :- Govt. Advocate Hon'ble Shri Kant Tripathi,J.
Put up on 20.08.2011 as fresh.
Order Date :- 18.8.2011
shailesh
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