Sanjeet And Anr. vs State Of U.P.
2011 Latest Caselaw 3872 ALL

Citation : 2011 Latest Caselaw 3872 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Sanjeet And Anr. vs State Of U.P. on 17 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4166 of 2011
 

 
Petitioner :- Sanjeet And Anr.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajit Kumar Singh Solanki
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Counter affidavit filed on behalf of the State, is taken on record.

The lower court's record has not been received so far.

Summon the lower court's record through special messenger and put up on 29.08.2011 as fresh.

Order Date :- 17.8.2011

shailesh

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