Awadhesh Narain Dubey Constable ... vs State Of U.P. And Others
2011 Latest Caselaw 3867 ALL

Citation : 2011 Latest Caselaw 3867 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Awadhesh Narain Dubey Constable ... vs State Of U.P. And Others on 17 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 46826 of 2011
 

 
Petitioner :- Awadhesh Narain Dubey Constable 41-T.P. S/O Late Paras Nath
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mahendra Kumar Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Put up on 23.8.2011 as fresh. Meanwhile, learned Standing Counsel may seek instruction in the matter.

Order Date :- 17.8.2011

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