Lalla vs State Of U.P.
2011 Latest Caselaw 3842 ALL

Citation : 2011 Latest Caselaw 3842 ALL
Judgement Date : 17 August, 2011

Allahabad High Court

Lalla vs State Of U.P. on 17 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20905 of 2011
 

 
Petitioner :- Lalla
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- I.K. Chaturvedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List this case in the week commencing 12.9.2011 along with Cr. Misc. Bail Application No. 3504 of 2011.

Learned AGA may file counter affidavit in the meantime.

Order Date :- 17.8.2011

Gss

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