Smt. Sumitra Yadav And Others ... vs State Of U.P.And Ors.
2011 Latest Caselaw 3769 ALL

Citation : 2011 Latest Caselaw 3769 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Smt. Sumitra Yadav And Others ... vs State Of U.P.And Ors. on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 4343 of 1991
 

 
Petitioner :- Smt. Sumitra Yadav And Others {State}
 
Respondent :- State Of U.P.And Ors.
 
Petitioner Counsel :- A.Mannan
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Ritu Raj Awasthi,J.

C.M. Application No. 74360 of 2011

Learned counsel for the petitioners prays for and is allowed one week's time to file application for condonation of delay in moving the recall application.

List thereafter.

Order Date :- 12.8.2011

Manish/

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