Moquimudin & Others vs State Of U.P. & Others
2011 Latest Caselaw 3743 ALL

Citation : 2011 Latest Caselaw 3743 ALL
Judgement Date : 12 August, 2011

Allahabad High Court

Moquimudin & Others vs State Of U.P. & Others on 12 August, 2011

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL No. - 13 of 2007
 

 
Petitioner :- Moquimudin & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- G.N.Pandey,R.S. Pawar,S.C.Srivatava,S.K.Verma,S.M.Ali,Salik Ram Tiwari
 
Respondent Counsel :- J.K.Sinha,C.S.C.
 

 
Hon'ble Ritu Raj Awasthi,J.

C.M. Application No. 22631 Of 2011

Learned Standing Counsel prays for and is allowed two weeks' further time to file objection, if any.

List thereafter.

Order Date :- 12.8.2011

Manish/

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