Salik Ram Singh vs State Of U.P. And Others
2011 Latest Caselaw 3727 ALL

Citation : 2011 Latest Caselaw 3727 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

Salik Ram Singh vs State Of U.P. And Others on 11 August, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 44357 of 2011
 

 
Petitioner :- Salik Ram Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- H.B.Singh
 
Respondent Counsel :- C.S.C.,A.K.Yadav
 

 
Hon'ble Dilip Gupta,J.

As prayed for by learned counsel for the petitioner, place this petition as fresh on 17th August, 2011.

Order Date :- 11.8.2011

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