Anil Kuamr Bansal vs Arjun Das Bansal And Another
2011 Latest Caselaw 3719 ALL

Citation : 2011 Latest Caselaw 3719 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

Anil Kuamr Bansal vs Arjun Das Bansal And Another on 11 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3633 of 2008
 

 
Petitioner :- Anil Kuamr Bansal
 
Respondent :- Arjun Das Bansal And Another
 
Petitioner Counsel :- Swapnil Kumar,A.K.Mishra,H.R. Mishra
 
Respondent Counsel :- Rakesh Kumar,Rahul.Sripat,Vimlendu Tripathi
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri A.K. Mishra, learned counsel for the appellant, the case along with the connected matter is directed to be listed in the next cause list.

Order Date :- 11.8.2011

Download the LatestLaws.com Mobile App