Ajay Kumar Singh Tomar vs C.S.J.M. University And Others
2011 Latest Caselaw 3701 ALL

Citation : 2011 Latest Caselaw 3701 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Ajay Kumar Singh Tomar vs C.S.J.M. University And Others on 10 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 10272 of 2011
 

 
Petitioner :- Ajay Kumar Singh Tomar
 
Respondent :- C.S.J.M. University And Others
 
Petitioner Counsel :- Namit Srivastava,Krishna Shankar
 
Respondent Counsel :- Saumitra Singh,Neeraj Tiwari,S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

By that time, Sri Neeraj Tiwari, Advocate, appearing for the University, shall obtain necessary instruction in the matter, as to whether grace marks can be awarded in the facts of the case, specially when it has been pointed out that the subject concerned is a compulsory subject.

Order Date :- 10.8.2011

SRY

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