Shobha Kant Chaturvedi vs Union Of India Thru. Prin. Sec. ...
2011 Latest Caselaw 3632 ALL

Citation : 2011 Latest Caselaw 3632 ALL
Judgement Date : 8 August, 2011

Allahabad High Court

Shobha Kant Chaturvedi vs Union Of India Thru. Prin. Sec. ... on 8 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 36321 of 2011
 

 
Petitioner :- Shobha Kant Chaturvedi
 
Respondent :- Union Of India Thru. Prin. Sec. Defence And Others
 
Petitioner Counsel :- Shobha Kant Chaturvedi
 
Respondent Counsel :- A.S.G.I.,G.P. Srivastava,R.B.Singhal
 

 
Hon'ble Rajes Kumar,J.

Supplementary affidavit filed today, the same may be placed on record.

Learned counsel for the respondents prays for and is granted four weeks further time to file counter affidavit.

List on 12.9.2011 showing the name of Sri Anil Kumar Pandey as counsel for the respondents.

Order Date :- 8.8.2011

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