Ajeet vs State Of U.P.
2011 Latest Caselaw 3601 ALL

Citation : 2011 Latest Caselaw 3601 ALL
Judgement Date : 5 August, 2011

Allahabad High Court

Ajeet vs State Of U.P. on 5 August, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12076 of 2011
 

 
Petitioner :- Ajeet
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ajai Pandey,J.S.Pandey,Kamini Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

As requested by the learned counsel for the applicant put up on 12.09.2011 as fresh.

Order Date :- 5.8.2011

shailesh

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