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Bachu And Others vs State Of U.P. And Others
2011 Latest Caselaw 3591 ALL

Citation : 2011 Latest Caselaw 3591 ALL
Judgement Date : 5 August, 2011

Allahabad High Court
Bachu And Others vs State Of U.P. And Others on 5 August, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12333 of 2011
 

 
Petitioner :- Bachu And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

The cae is passed over on the illness slip of Sri Sanjay Srivastava, learned counsel for  petitioners.

Order Date :- 5.8.2011

NS

 

 

 
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