Chhatra Pal & Another vs State Of U.P. & Others
2011 Latest Caselaw 3569 ALL

Citation : 2011 Latest Caselaw 3569 ALL
Judgement Date : 5 August, 2011

Allahabad High Court

Chhatra Pal & Another vs State Of U.P. & Others on 5 August, 2011

Bench: Arun Tandon, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
CIVIL MISC. CORRECTION APPLICATION NO.204431 OF 2011
 
IN
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10807 of 2011
 

 
Petitioner :- Chhatra Pal & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Samit Gopal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

Correction prayed for in the petition is allowed. Necessary correction may be made in the petition itself.

The order dated 10.6.2011 has been corrected by the Court today.

Let certified copy may also be corrected accordingly.

Order Date :- 5.8.2011

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