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Vinod Kumar Singh vs State Of U.P.
2011 Latest Caselaw 3558 ALL

Citation : 2011 Latest Caselaw 3558 ALL
Judgement Date : 4 August, 2011

Allahabad High Court
Vinod Kumar Singh vs State Of U.P. on 4 August, 2011
Bench: Shri Kant Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12111 of 2011
 

 
Petitioner :- Vinod Kumar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sudhakar Pandey
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Counter affidavit filed on behalf of the State is taken on record.

Put up on 08.08.2011 as fresh. In the meantime rejoinder affidavit may be filed by the learned counsel for the applicant.

Order Date :- 4.8.2011

shailesh

 

 

 
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