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Vijay Singh (Ex.Constable 1030 ... vs State Of U.P. And Another
2011 Latest Caselaw 3494 ALL

Citation : 2011 Latest Caselaw 3494 ALL
Judgement Date : 3 August, 2011

Allahabad High Court
Vijay Singh (Ex.Constable 1030 ... vs State Of U.P. And Another on 3 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 38204 of 2011
 

 
Petitioner :- Vijay Singh (Ex.Constable 1030 C.P.)
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel states that he has not received the report of Screening Committee.

On his request, put up on 9.8.2011 as fresh.

Order Date :- 3.8.2011

OP

 

 

 
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