Smt. Priyanka Srivastava vs State Of U.P. And Another
2011 Latest Caselaw 3467 ALL

Citation : 2011 Latest Caselaw 3467 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Smt. Priyanka Srivastava vs State Of U.P. And Another on 3 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19616 of 2011
 

 
Petitioner :- Smt. Priyanka Srivastava
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- G.K. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List revised. None is present on behalf of the applicant.

List this case in the next cause list.

Order Date :- 3.8.2011

Gss

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